Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(a) in Maharashtra Factories Rules, 1963 (a)The diameter of such pipes shall not exceed 5 mm. and in the case of pipes installed after ast day of January 1950 the diameter shall not exceed 25 mm.
