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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Sarita Kumari vs . M.D. Hpsebl & Ors. on 18 August, 2022

Bench: Sabina, Sushil Kukreja

Sarita Kumari Vs. M.D. HPSEBL & Ors.

.

CWP No. 5067 of 2022 18.08.2022 Present: Mr. Tanuj Thakur, Legal Aid Counsel, for the petitioner.

Petitioner is present in person.

Mr. Vikrant Thakur, Advocate, for respondents- No.1 to 5/ HPSEBL.

2022

r to CWP No. 5067 of 2022 and CMP No. 10107 Notice. Mr. Vikrant Thakur, learned counsel for the of respondents, accepts notice on behalf of respondents No.1 to 5 and seeks time to file reply.

Let notice be issued to respondent No.6 for 12th October, 2022, on taking steps within three days.

( Sabina ) Judge ( Sushil Kukreja ) August 18, 2022 (ravinder) Judge ::: Downloaded on - 18/08/2022 20:06:12 :::CIS