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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Salaries And Allowances Of Officers Of Parliament And Leaders Ofopposition In Parliament (Second Amendment) Act, 2002

(2)It shall be deemed to have come into force on the 17th day of September, 2001 . CHAP AMENDMENT TO THE SALARIES AND ALLOWANCES OF OFFICERS OF PARLIAMENTACT, 1953