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Union of India - Section

Section 1 in The Salaries And Allowances Of Officers Of Parliament And Leaders Ofopposition In Parliament (Second Amendment) Act, 2002

1. Short title and commencement.-

(1)This Act may be called the Salaries and Allowances of Officers of Parliament and Leaders of Opposition in Parliament (Second Amendment) Act, 2002
(2)It shall be deemed to have come into force on the 17th day of September, 2001 . CHAP AMENDMENT TO THE SALARIES AND ALLOWANCES OF OFFICERS OF PARLIAMENTACT, 1953