Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Bihar - Subsection Section 68(2) in Bihar Boilers Attendants' Rules, 1948 (2)Two copies of a recent bust photograph of the applicant (size 2" x 2 ¼") be accompanied with the application with applicant's signature or thumb impression on the back thereof.
