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State of Bihar - Section

Section 68 in Bihar Boilers Attendants' Rules, 1948

68. Limitation and previous sanction for prosecution.

- No charge shall be brought against any person of any offence punishable under these Rules except within six months from the date of the commission of the offence and no prosecution shall be instituted without the previous sanction of the Chief Inspector.Registered No...............Form A(See Rules 25, 58 and 60)Indian Boilers Act, 1923 (V of 1923)Application for Boiler Attendants' Certificate of Competency Certificate of ServiceDivision I. - Name, etc. of the applicant
Name in full Surname if any Date of birth Place of birth Nature of certificate competency exchange orservice Grade of certificate of competency applied for Whether appeared in any previous examination If so, when and where
1 2 3 4 5 6 7 8
               
Division II. - Particulars of all previous Certificate (if any) whether issued in British India or elsewhere
Number of certificate Class of certificate of competency Where issued Date of issue If at any time suspended or cancelled, if so,stated by whom Date Causes of suspensions or cancellation
1 2 3 4 5 6 7
             
Division III. - Declaration to be made by the applicantI do hereby declare that the statement made in Divisions I, II and IV of this form are correct and true to the best of my knowledge and belief; and that the PAPERS enumerated in Division IV and submitted with this form are true and genuine documents and further that the copies of all the documents submitted with this form are true and correct. I further declare that the statement IV contains a true and correct account of the whole period of my service without exception, and I make this declaration conscientiously believing the same to be true.Dated at this day of 19Signed in the presence of-Signature ... ...Designation ... ...Signature or Thumb Impression of the applicantPresent addressNote. - (1) Every application must be accompanied by a treasury challan or money-order receipt showing that the fee for the examination has been paid.
(2)Two copies of a recent bust photograph of the applicant (size 2" x 2 ¼") be accompanied with the application with applicant's signature or thumb impression on the back thereof.
(3)Any person making false statement for the purpose of admission to the examination renders himself liable to prosecution.
(4)Incomplete applications are liable to be rejected.Division IV - List of testimonials and statement of services(The testimonials to be numbered consecutively according to the number given in column 1 below)
Number of testimonials (if any) Date of each testimonial Name of person signing each testimonials Address and designation of factory or workshopwhere employed Number, type and heating surface of boilers Capacity in which employed
1 2 3 4 5 6
           
Service of applicant Initial of verifier Remarks
Commencement Date of termination Time employed in this service.
Year Month Days
7 8 9 10 11 12 13
             
Total service ... ... ... ... ... ... ... ... ... ... ... ... ...Time served for which certificates are produced ... ... ...Time served for which no certificates are produced ... ... ...Division V. - Certificate of CompetencyCertified that Mr. ....................... has been examined for a Certificate of Competency as Boiler Attendant of ...................... class at this day of ......... 19 ..............., and has/has not satisfied us of his fitness to hold a certificate of competency as a class Boiler Attendant. He has therefore passed/failed.Exchange CertificateCertified that Mr. .................. has produced before us at this ............... day of ......... 19 .............., a Certificate of Competency of the ............. class. We are of opinion that he should be granted a Certificate of Competency of the First/Second class in exchange.Certificate of ServiceCertified that Mr. .................. has produced before us at this ........... day of 19 ............ satisfactory testimonials covering the required period of service and we are of opinion that he should be granted a Certificate of Service of the First or Second class.Personal description of applicant.
(1)Nationality .....
(2)Religion or caste .....
(3)Height -Ft.............in...............
(4)Colour of hair .....
(5)Complexion of eyes .....
(6)Personal marks of particulars .....Signatures of Board of ExaminersIssue of CertificateCertificate no..............of the..........class Boiler Attendant issued and the duplicate recorded.Secretary, Board of Examiners, Bihar