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[Cites 0, Cited by 0] [Section 17B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17B(i) in A.P. Farmers Organisation Rules, 1997

(i)Any member of the Managing Committee or the President or the Vice-President of a Water Users Association in Major, Medium or Minor Irrigation system may resign his/ her office by tendering resignation in writing to the Superintending Engineer concerned directly in person or through registered post with acknowledgment due.