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State of Maharashtra - Section

Section 1 in Maharashtra Forest Produce (Regulation of Trade) Act, 1969

1. Short title, extent, commencement and application.

(1)This Act may be called the Maharashtra [*] [The word minor was deleted by Maharashtra 45 of 1997, section 10.] Forest Produce (Regulation of Trade) Act, 1969.
(2)It extends to the whole of the State of Maharashtra.
(3)It shall come into force in such area or areas, and on such [dates] [27th day of December 1969, in the whole of the State of Maharashtra (vide G.N. R. and F.D. No. MFP. 2169/221968-U, dated 27th December, 1969.] or dates as the State Government may, by notification in the Official Gazette, specify.
(4)It shall apply in respect of the [*] [The word minor was deleted by Maharashtra 45 of 1997, section 11.] forest produce specified in the Schedule.