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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2)(b) in Telangana State Electrical Licensing Regulations, 2018

(b)The examinations shall be held for grant of (i) Supervisors (Certificate of Competency) and (ii) Wiremen's (Certificate of Competency).