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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2) in Telangana State Electrical Licensing Regulations, 2018

(2)
(a)Examinations shall be held as many times and at such place or places as decided in consultation with Chief Electrical Inspector to Government, and on such dates as may be notified from time to time.
(b)The examinations shall be held for grant of (i) Supervisors (Certificate of Competency) and (ii) Wiremen's (Certificate of Competency).