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Himachal Pradesh High Court

Ranjiv Paul & Ors. vs . Union Of India & Ors. on 10 October, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

Ranjiv Paul & Ors. vs. Union of India & Ors.

.

CWP No. 4218 of 2023.

10.10.2023 Present: Mr. Amit Singh Chandel, Advocate, for the petitioners.

Mr. Shiv Pal Manhans, Senior Panel Counsel, for respondent No.1.

of Mr. Navlesh Verma, Advocate, for respondents No.2 and 3.

rt Mr. Anshul Bansal, Advocate, for respondent No.5.

CMP No. 14364 of 2023.

Allowed. The name of Mr. Anshul Bansal, Advocate, be reflected in the judgment dated 22 nd September, 2023, as counsel for respondent No.5. The application stands disposed of.

(Satyen Vaidya) Judge 10th October, 2023.

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