Himachal Pradesh High Court
Ranjiv Paul & Others vs . Uoi & Others on 1 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
RAnjiv Paul & others vs. UOI & others .
CWP No. 4218 of 2020 1.9.2023 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. Rajinder Thakur, CGC, for respondent No.1.
of Mr. Navlesh Verma, Advocate, for respondents No. 2 and 3.
rt Mr. Anshul Bansal, Advocate, for respondent No.5.
Heard. Only to clarity as to whether the petitioners had exercised their option prior to the judgment passed by the Hon'ble Supreme Court in EPFO vs. Sunil Kumar B. & others, learned counsel for respondents No. 2 and 3 sought time.
List on 6.9.2023.
(Satyen Vaidya) Judge 1st September, 2023 (kck) ::: Downloaded on - 02/09/2023 20:35:09 :::CIS