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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(1)Every Legal Metrology Officer shall be provided with Working / Secondary Standards, Working / Secondary Standard balances and such other equipment includes weighing and measuring devices as may be approved by the Controller from time to time.