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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

22. Provision of supply of Working / Secondary Standards, equipment, etc. to the Legal Metrology Officer.

(1)Every Legal Metrology Officer shall be provided with Working / Secondary Standards, Working / Secondary Standard balances and such other equipment includes weighing and measuring devices as may be approved by the Controller from time to time.
(2)Every Legal Metrology Officer shall be provided with such dies, punches, paper seal / sticker and such other equipment as may be necessary for affixing the verification stamp, the design and number of which are to be approved by the Controller, the Legal Metrology Officer is the lawful custodian of the above seals and equipments.
(3)Every Legal Metrology Officer shall be provided with punches / dies of suitable sizes of eight-pointed star for obliterating as shown below.