Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Uttar Pradesh - Subsection Section 96(a) in U.P. Revenue Code (Amendment) Act, 2016 (a)in clause (a), for the words ^^iw.kZrk the word iw.kZr;k and for the word and punctuation mark ^^tk;xh the word and punctuation mark tk;sxh] shall be substituted;
