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State of Uttar Pradesh - Section

Section 96 in U.P. Revenue Code (Amendment) Act, 2016

96. Amendment of Section 123.

- In Section 123 of the said Code, in Hindi version, -
(a)in clause (a), for the words ^^iw.kZrk the word iw.kZr;k and for the word and punctuation mark ^^tk;xh the word and punctuation mark tk;sxh] shall be substituted;
(b)in clause (b), for the word ^^tk;xk the word ^^tk;sxk shall be substituted.