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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(ii) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956

(ii)Every appeal to the Rent Tribunal under section 9(2) shall bear a Court-fee label of value of Rs. 2 and shall be accompanied by the original or a certified copy of the order appealed against.