Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Meghalaya - Subsection Section 1(2) in Meghalaya transfer of Land (Regulation) Act, 1971 (2)It extends to the tribal areas within the State of Meghalaya as specified in Part II of the Table appended to paragraph-20 of the Sixth Scheduled to the Constitution.
