Section 1 in Meghalaya transfer of Land (Regulation) Act, 1971
1. Short title, extent and commencement.
(1)This act may be called the Meghalaya transfer of Land (Regulation) Act, 1971.(2)It extends to the tribal areas within the State of Meghalaya as specified in Part II of the Table appended to paragraph-20 of the Sixth Scheduled to the Constitution.(3)It shall come into force on such date as the Government of Meghalaya may, by notification, appoint.
