Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 0(9)] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(9)(f) in UGC (Institutions Deemed to be Universities) Regulations, 2019

(f)Adopt Learning-outcome based curriculum framework(LOCF)and revise curriculum at regular intervals;