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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(l) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

(l)No manual loading or unloading of waste in compactor should be practicised with open hand or without safety measure as per the Solid Waste Management Rules, 2016.