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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in Banaras Hindu University Act, 1915

(2)An officer of the University (whether salaried or otherwise), other than a Dean, may resign his office by letter addressed to the Registrar:Provided that such resignation shall take effect only on the date from which the same is accepted by the authority competent to appoint such officer.