30. Resignation. - (1) Any member other than an ex officio member of the Court, the Executive Council, the Academic Council or any other University authority may resign his membership by letter addressed to the Registrar, and the resignation shall take effect as soon as such letter is received by the Registrar.
(2)An officer of the University (whether salaried or otherwise), other than a Dean, may resign his office by letter addressed to the Registrar:Provided that such resignation shall take effect only on the date from which the same is accepted by the authority competent to appoint such officer.
