Section 103 in The Appellate Tribunal for Energy Conservation (Procedure, Form, Fee and Record of Proceedings) Rules, 2012
103. Register of Special Leave Petitions or Appeal.
(1)A register in Form XII shall be maintained in regard to Special Leave Petitions or appeals against the orders of the Appellate Tribunal to the Supreme Court and necessary entries therein be promptly made by the judicial branch.(2)The register shall be placed for scrutiny by the Chairperson of the Appellate Tribunal in the first week of every month.
