Bombay High Court
Vinaya Vasant Bapat vs Hindustan Organic Chemicals Ltd. (Hoc) ... on 10 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-52
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 17485 OF 2022
In
WRIT PETITION 1284 OF 2004
Padmaja Keshav Kale And Ors ....PETITIONER
V/S
Annaso Balu Patil And Ors ....RESPONDENT
WITH WRIT PETITION NO. 1656 OF 2004 Suresh Ganpat Kamble And Ors. ....PETITIONER V/S M/s.hindustan Organic Chemicals Ltd. And Anr.
....RESPONDENT WITH WRIT PETITION NO. 1283 OF 2004 Nilima Prakash Kulkarni And Ors. ....PETITIONER V/S M/s. Hindustan Organic Chemicals Ltd.and Anr.
....RESPONDENT WITH WRIT PETITION NO. 1284 OF 2004 Annso Balu Patil And Ors. ....PETITIONER V/S M/s. Hindustan Organic Chemicals Ltd. And ....RESPONDENT Anr.
Page 1/3 ::: Uploaded on - 15/04/2023 ::: Downloaded on - 15/06/2023 07:38:44 :::WITH WRIT PETITION NO. 1457 OF 2004 Anushree Anand Patil And Ors. ....PETITIONER V/S M/s. Hindustan Organic Chemicals Ltd. And ....RESPONDENT Anr.
WITH WRIT PETITION NO. 7240 OF 2005 Shivaji Gangadhar Pujari ....PETITIONER V/S Hindustan Organic Chemicals Ltd. (hoc) And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 7241 OF 2005 Karuna Krishnakant Thakur ....PETITIONER V/S Hindustan Organic Chemicals Ltd. (hoc) And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 7242 OF 2005 Vinaya Vasant Bapat ....PETITIONER V/S Hindustan Organic Chemicals Ltd. (hoc) And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 468 OF 2006 Page 2/3 ::: Uploaded on - 15/04/2023 ::: Downloaded on - 15/06/2023 07:38:44 ::: Walmiki Rumali Kalicharan ....PETITIONER V/S H.o.c. ( Hindustan Organic Chemicals Ltd.) And ....RESPONDENT Ors.
WITH WRIT PETITION NO. 467 OF 2006 Walmiki Ashrafi Ramlal ....PETITIONER V/S Hindustan Organic Chemicals Ltd. And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7237 OF 2005 Anil Asaram Darkunde ....PETITIONER V/S Hindustan Organic Chemicals Ltd. (hoc) And ....RESPONDENT Ors.
M P Vashi Associates for Petitioner for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 10th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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