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State of Jharkhand - Section

Section 72 in Jharkhand Building Byelaws 2016

72. Park and Open Spaces.

- 72.1 Parks and open spaces shall not be less than 10% of the total land area. This shall be relinquished to the Authority and if required, the Authority may handover area over for maintenance to the residents welfare association or owner or developer. If the site is not utilized for which it is leased out within a prescribed period, it will be resumed back to the Authority.