(2)The Board shall perform the following functions:-(a)recruitment of Constables in accordance with the relevant service rules;(b)promotion in the subordinate ranks in accordance with relevant service rules;(c)prescribe guidelines for transfer of subordinate ranks with the approval of the State Government;(d)transfer of subordinate ranks from one range to another and transfer of police officers in the rank of Deputy Superintendent of Police;(e)prepare proposal for transfer of police officers in the rank of Additional Superintendent of Police and submit the same to the State Government; and(f)analyze the grievances of police personnel and suggest remedial measures to the State Government.
