Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(2)(d) in The Rajasthan Police Act, 2007 (d)transfer of subordinate ranks from one range to another and transfer of police officers in the rank of Deputy Superintendent of Police;