Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A(2)] [Section 19A] [Entire Act] State of Uttar Pradesh - Subsection Section 19A(2)(xv) in Roorkee University Act 1947 (xv)two representatives of the industrial or commercial organizations, to be nominated by the State Government;