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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19A(2) in Roorkee University Act 1947

(2)The Academic Council shall consist of the following members :-Class I - Ex-officio members
(i)The Vice-Chancellor;
(ii)the Pro-Vice-Chancellor, if any appointed;
(iii)all Heads of Academic Department;
(iv)all Directors or Coordinators of Academic Centers;
(v)the Librarian;
(vi)one nominee of the University Grants Commission, New Delhi;
(vii)one nominee of the Department of Education in the Ministry of Human Resource Development, Government of India;
(viii)the Secretary to the Government of Uttar Pradesh, in the Technical Education Department or his nominee not below the rank of Joint Secretary;
(ix)all Deans;
(x)the Registrar;
Class II - Representatives of Teachers :
(xi)five senior most Professors of the University;
(xii)two teachers from each academic Department, nominated by the Vice-Chancellor by rotation in order of seniority;
Provided that only such Lecturers shall be eligible for nomination who have atleast three years experience as Lecturer or in equivalent capacity;Class III - Nominees of the Chancellor :
(xiii)not more than five persons nominated by the Chancellor from amongst scientists, educationists, technologists, engineers and architects;
(xiv)not more than five persons nominated by the Chancellor from amongst the Vice-Chancellors, Directors and Principals respectively of the Universities, Institutes and Colleges, having degree courses in engineering or technology;
Class IV - Representatives of the Industrial or Commercial Organizations: -
(xv)two representatives of the industrial or commercial organizations, to be nominated by the State Government;