Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)the insulation shall be of sufficient thickness so that the thermal conductance at 150C (expressed in calories or square centimeter per hour per degree centigrade temperature differential) shall not exceed the limit prescribed by the Chief Controller.