Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Manipur - Subsection Section 78(6) in Manipur International University Act, 2018 (6)The provisions of the RTI Act, 2005 shall apply to the University, as if it were a public authority as defined In clause (h) of section 2 of the RTI Act, 2005.
