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Himachal Pradesh High Court

Dev Prashar Committee Bandhi & Another vs Dev on 9 April, 2026

Author: Virender Singh

Bench: Virender Singh

Dev Prashar Committee Bandhi & Another versus Dev .

Prashar Temple & Others CMPMO No. 363 of 2023 09.04.2026 Present: Mr. Sunil Mohan Goel, Senior Advocate with Mr. Abhinav Goel & Mr. Abhijeet Singh Chauhan, Advocates, for the petitioners.

of Ms. Abhishek, Advocate, for respondents No.1 to 3.

Mr. Rohit Sharma, Deputy Advocate rtGeneral, for respondents No.4 and 5.

List for hearing on 27th April, 2026.

(Virender Singh) Judge April 09, 2026 (ps) ::: Downloaded on - 10/04/2026 20:39:01 :::CIS