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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(3)on feeders to various auxiliaries.
(ii)Transmission System
All incoming and out going feeders (If the interface meters do not exist).
(iii)Distribution System