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[Cites 0, Cited by 0] [Section 53(13)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(13)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)They shall be destroyed after the said period of one year, if no dispute relating to, or in connection with, the election is referred to the Registrar or in the event of an election dispute after the final disposal of the dispute, whichever is later.