Section 11(1) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

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State of Tamilnadu - Subsection

Section 11(1) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

(1)Technical evaluation will be done by a committee nominated by the Commission taking into account the following criteria. Each criterion shall be marked on a scale of 1 to 100 and then the marks for each criteria shall be weighted to become average technical scores. Weights in the following ranges will be used by the technical committee with the approval of the Commission to calculate the weighted average technical score for each proposal:-

Criterion	Range of Weights
The Consultants relevant experience for theassignment.	0.10 to 0.20
The quality of the methodology proposed.	0.20 to 0.50
The qualifications of the key staff proposed.	0.60 to 0.30
The extent of transfer of knowledge to the staffof the Commission.	0.10 to 0.00

Note: The mix of weights approved by the Commission must total to 1.

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State of Tamilnadu - Subsection

Section 11(1) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004