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[Cites 0, Cited by 0] [Section 598] [Entire Act]

State of Jharkhand - Subsection

Section 598(1) in Jharkhand Municipal Act, 2011

(1)A copy of all rules and regulations made under this Act shall be kept at the office of the municipality and shall, during office hours, be open, free of charge, to inspection by any inhabitant of the municipal area.