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State of Jharkhand - Section

Section 598 in Jharkhand Municipal Act, 2011

598. Rules and regulations to be available for inspection and purchase.

(1)A copy of all rules and regulations made under this Act shall be kept at the office of the municipality and shall, during office hours, be open, free of charge, to inspection by any inhabitant of the municipal area.
(2)Copies of such rules and regulations shall also be kept at the office of the municipality and shall be sold to the public at such price as the Standing Committee may determine.