Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24C] [Entire Act] State of Rajasthan - Subsection Section 24C(iv) in Rajasthan Tenancy (Government) Rules, 1955 (iv)purpose for which excavation is to be made with particulars of work of improvement to be constructed and how the material to be obtained is proposed to be used;
