Section 24C in Rajasthan Tenancy (Government) Rules, 1955
24C. Contents of application.
- The application shall be addressed to the Tehsildar of the Tehsil in which the holding is situated and shall contain the following particulars, namely :-(i)name of tenant with parentage and address;(ii)particulars of his holding, with name of village, khasra number, area, soil class and rent;(iii)khasra number, area and soil-class of the particular field from which excavation is to be made and its distance from the nearest city or town;(iv)purpose for which excavation is to be made with particulars of work of improvement to be constructed and how the material to be obtained is proposed to be used;(v)nature of material expected to become available;(vi)depth upto which excavation to be made; and(vii)total area to be excavated.
