Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19C] [Entire Act] State of Telangana - Subsection Section 19C(1) in Telangana Borstal Schools Act, 1925 (1)The inmates of a Borstal school shall be divided by the Superintendent according to their industry and good conduct into four grades, namely:-
