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State of Telangana - Section

Section 19C in Telangana Borstal Schools Act, 1925

19C. Classification of inmates.

(1)The inmates of a Borstal school shall be divided by the Superintendent according to their industry and good conduct into four grades, namely:-
(1)the penal grade,
(2)the ordinary grade,
(3)the star grade,
(4)the special star grade.
(2)The privileges of each grade shall be higher than those of the grade preceding, if any.
(3)Every inmate shall, on reception in a Borstal school, be placed in the ordinary grade.
(4)The Superintendent may promote or reduce any inmate from one grade to another in accordance with the provisions of sub-section (5), the rules made under this Act and the general instructions of the Visiting Committee.
(5)Promotions and reductions shall be regulated by close personal observations of the inmates and shall depend specially on their general behaviour, amenability to discipline and attention to instructions both literary and industrial.