Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(2)(c) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (c)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been cast,