Section 30(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
(2)(i)A ballot paper shall be rejected :(a)if it bears any mark by which the member who voted can be identified; or(b)if it does not bear the distinguishing mark; or(c)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been cast,(ii)The authority competent to reject a ballot, paper shall be the Election Officer.
