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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Bihar - Subsection

Section 191(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)standards of a scaffold are-
(i)plumb, where practicable;
(ii)fixed sufficiently close together to secure the stability of such scaffold having regard to all the possible working situation and conditions for the intended use of such scaffold;
(iii)spaced, as close as practicable, to ensure safety and stability of such scaffold;