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State of Bihar - Section

Section 191 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

191. Standards, ledger, putlogs.

- The employer shall ensure at a construction site of a building or other construction work that-
(a)standards of a scaffold are-
(i)plumb, where practicable;
(ii)fixed sufficiently close together to secure the stability of such scaffold having regard to all the possible working situation and conditions for the intended use of such scaffold;
(iii)spaced, as close as practicable, to ensure safety and stability of such scaffold;
(b)adequate measures are taken to prevent displacement of a standard of a scaffold either by providing sole plate or a base plate, as necessary;
(c)ledgers of metal scaffold are placed at vertical intervals with due regard to safety and stability of such scaffold;
(d)bamboo ledgers are kept as nearly as possible and are placed and fastened to the standards of a scaffold with due regard to the stability of such scaffold.