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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The following particulars in respect of every transport vehicle shall be exhibited on the left hand side of the vehicle on the manner described-
(a)the name of the owner as set forth in the certificate of registration and his address in brief;
(b)the unladen weight denoted by U.L...... (kgs.);
(c)the gross vehicle weight denoted by G.V.W............ (kgs.);
(d)the number of passengers for whom accommodation is provided denoted by Pass...;
(e)the registered front axle weight denoted by F.A.W. ...... (kgs.);
(f)the registered rear axle weight, each intermediate axle, if any, denoted by M.A.W. ..... (kgs.);
(h)the number and size of tyres-
(i)front axle denoted by ......... Nos........ X
(ii)rear axle denoted by .......... Nos.........X
(iii)intermediate axle denoted by .......... Nos ....... X