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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(1)(h) in The West Bengal Motor Vehicles Rules, 1989

(h)the number and size of tyres-
(i)front axle denoted by ......... Nos........ X
(ii)rear axle denoted by .......... Nos.........X
(iii)intermediate axle denoted by .......... Nos ....... X