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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(a) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(a)the college shall possess suitable ready built area of not less than 1,500 square feet exclusively for each speciality of M. Pharm degree course proposed to be started.