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State of Tamilnadu - Section

Section 42 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

42.

On receipt of the application for Certificate of Registration, the University shall scrutinize the same and verify whether the following conditions, which are necessary to start first year M. Pharmacy degree course are fulfilled by the college-
(a)the college shall possess suitable ready built area of not less than 1,500 square feet exclusively for each speciality of M. Pharm degree course proposed to be started.
(b)The college shall satisfy the University that the lacunae, if any, pointed out in the earlier inspections of the college with regard to B. Pharmacy degree course have been already rectified and full affiliation for B. Pharm degree course has* been granted to the college.
(c)The college shall satisfy the University that the first batch of students of B. Pharmacy degree course of study have passed out of the college at the time of application for affiliation of M. Pharmacy degree course is made.
(d)It shall furnish a budget for each year of study and a separate development budget which will cover the expenses for the fulfilment of the course of study.